Sri Subhrasarathi Majumdar vs The State Of Tripura & Others
2023 Latest Caselaw 915 Tri

Tripura High Court

Sri Subhrasarathi Majumdar vs The State Of Tripura & Others on 30 November, 2023

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                       HIGH COURT OF TRIPURA
                             AGARTALA
               IA No.01/2023 in Review Pet. No.53 of 2023
                                   and
                         Review Pet. No.53 of 2023
Sri Subhrasarathi Majumdar
                                              ......... Applicant/petitioner(s);
                                  Versus
The State of Tripura & others
                                                          .........Respondent(s)

For Applicant/petitioner(s) : Mr. C.S. Sinha, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH Order 30/11/2023

The review petition is directed against the judgment & order

dated 21.06.2023 passed in WP(C) No.333/2022.

However, after some arguments, Mr. C.S. Sinha, learned

counsel for the petitioner, seeks permission to withdraw the petition in order

to avail the remedy of appeal.

Accordingly, the instant review petition is dismissed as

withdrawn.

Consequently, the petition for condonation of delay

[IA No.01/2023] shall also stand closed.

(APARESH KUMAR SINGH), CJ Pijush/

PULAK BANIK Date: 2023.12.01 13:53:35 +05'30'