The State Of Tripura And Others vs Sri Anindya Chakraborty And ...
2023 Latest Caselaw 443 Tri

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                    IA No.2 of 2023 in WA No.25 of 2023
The State of Tripura and Others
                                             ........................ Applicant(s).
                                    Versus
Sri Anindya Chakraborty and Others
                                           ........................ Respondent(s).

For Applicant(s) : Mr. Pradyot Maishan, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE MR. T. AMARNATH GOUD

_O_R_D_E_R_ 22/05/2023 Mr. Pradyot Maishan, learned counsel for the

appellants/applicants, submits that against the same impugned judgment

dated 20th September, 2022, another Writ Appeal No.167 of 2022 has been

preferred which is pending before this Court.

Let the instant appeal be listed along with WA No.167 of

2022 on 29.05.2023.

(T. AMARNATH GOUD), J (APARESH KUMAR SINGH), CJ

Munna S