Sri Abhijit Das vs The State Of Tripura And 11 Ors
2023 Latest Caselaw 436 Tri

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                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                  WP(C) No.335 of 2021
          Sri Abhijit Das
                                                                  ....Petitioner(s)
                              Versus

          The State of Tripura and 11 Ors.
                                                               ....Respondent(s)

With WP(C) No.177 of 2022 Sri Hiralal Hrishidas ....Petitioner(s) Versus

The State of Tripura and 12 Ors.

....Respondent(s) For the Petitioner(s) : Mr. Somik Deb, Sr. Advocate Mr. S. Majumder, Advocate For the Respondent(s) : Mr. B.N. Majumder, Sr. Advocate Ms. R. Purkayastha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 19/05/2023

Arguments concluded. Judgment reserved.

JUDGE

Snigdha