Present vs For The
2023 Latest Caselaw 405 Tri

Citation : 2023 Latest Caselaw 405 Tri
Judgement Date : 16 May, 2023

Tripura High Court

Present vs For The on 16 May, 2023

                         HIGH COURT OF TRIPURA
                               AGARTALA
                                  FA 2 OF 2022

              Sri Subhash Ch. Sutradhar Vrs. Smti Pinku Sutradhar

Present:
    For the appellant (s)         : Mr. Pradip Chakraborty, Advocate.

         For the respondent (s)   : Ms. A. Debbarma, Advocate.

Mr. S. Lodh, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR.JUSTICE ARINDAM LODH 16.05.2023 Order Heard learned counsel for the parties. Arguments concluded. Judgment reserved.

(ARINDAM LODH),J (APARESH KUMAR SINGH),CJ

sanjay

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