Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Sri Prasenjit Das vs The Union Of India And Ors
2023 Latest Caselaw 368 Tri

Citation : 2023 Latest Caselaw 368 Tri
Judgement Date : 10 May, 2023

Tripura High Court

Sri Prasenjit Das vs The Union Of India And Ors on 10 May, 2023

                            HIGH COURT OF TRIPURA
                                  AGARTALA
                                W.A. 153/2021
         Sri Prasenjit Das                                 .... Appellant(s)
                              Vs.
         The Union of India and ors.                       ... Respondent(s)

For Appellant(s) : Mr. Somik Deb, Sr. Advocate Mr. Abir Baran, Advocate For Respondent(s) : Mr. B. Majumder, Deputy SGI

HON'BLE MR. JUSTICE T. AMARNATH GOUD HON'BLE MR. JUSTICE ARINDAM LODH Order 11/05/2023

List the matter on 18.05.2023 as Part Heard as 1st item. under the

caption "for Judgment".

               JUDGE                                         JUDGE




Saikat

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Sri Prasenjit Das vs The Union Of India And Ors
2023 Latest Caselaw 368 Tri

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sri Prasenjit Das vs The Union Of India And Ors2023 Latest Caselaw 368 Tri

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sri Prasenjit Das vs The Union Of India And Ors
2023 Latest Caselaw 368 Tri