Sri Mithan Das vs Mr. J.K. Singha & Others
2023 Latest Caselaw 469 Tri

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                           Cont.Cas(C) No.67/2023
Sri Mithan Das
                                                         ......... Petitioner(s).
                                VERSUS
Mr. J.K. Singha & others
                                                       .........Respondent(s).

For Petitioner(s) : Mr. D.C. Roy, Advocate, Mr. A.K. Pal, Advocate.

For Respondent(s) : Mr. Dipankar Sarma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH

Order 01/06/2023

Mr. Dipankar Sarma, learned counsel for the State, submits that

a writ appeal being W.A. No.147 of 2022 has been filed against the order

under offence. Service of notice is, however, not complete as yet. Therefore,

time may be granted.

Mr. A.K. Pal, learned counsel for the petitioner, submits that

respondents have not been able to obtain any stay order of the judgment in

question. However, since the State has preferred an appeal, the matter is

adjourned for 6(six) weeks to either obtain an order of stay or comply the

order.

List the matter on 14.07.2023.

(APARESH KUMAR SINGH), CJ

PULAK BANIK Date: 2023.06.02 18:59:02 +05'30'