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Mr. Somik Deb vs Mr. S.S. Dey
2023 Latest Caselaw 113 Tri

Citation : 2023 Latest Caselaw 113 Tri
Judgement Date : 30 January, 2023

Tripura High Court
Mr. Somik Deb vs Mr. S.S. Dey on 30 January, 2023
                                       Page 1 of 1



                          HIGH COURT OF TRIPURA
                                AGARTALA

                            WP(C) No. 868 of 2021
                                    With
        WP(C) No. 90 of 2022/WP(C) No. 134 of 2022/WP(C) No. 165 of 2022/
        WP(C) No. 278 of 2022/WP(C) No. 279 of 2022/WP(C) No. 280 of 2022/
        WP(C) No. 307 of 2022/WP(C) No. 314 of 2022/WP(C) No. 429 of 2022/
        WP(C) No. 434 of 2022/WP(C) No. 439 of 2022/ WP(C) No. 531 of 2022/

        For the Petitioner(s)      :      Mr. Somik Deb, Sr. Advocate
                                          Mr. A. Baran, Advocate
        For the Respondent(s)      :      Mr. S.S. Dey, Advocate General

Ms. A. Chakraborty, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order

30/01/2023 Arguments heard.

Written arguments have been submitted by Mr. Somik Deb, learned

senior counsel appearing for the petitioners.

Judgment reserved.

JUDGE

Rohit

 
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