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For vs Mr. K. De
2023 Latest Caselaw 118 Tri

Citation : 2023 Latest Caselaw 118 Tri
Judgement Date : 1 February, 2023

Tripura High Court
For vs Mr. K. De on 1 February, 2023
                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                              Arb.A.No.14 of 2022
                      For Appellant(s)           :      Mr. D. Bhattacharya, G.A.
                                                        Mr. K. De, Addl. G.A.
                      For Respondent(s)          :      Mr. A. Sengupta, Adv.

HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR. JUSTICE ARINDAM LODH

Order

01.02.2023

Heard Mr. D. Bhattacharya, learned G.A. appearing for the

appellant.

Admit.

List the matter for final hearing in usual course.

The operation of the impugned judgment and order dated

05.04.2022 passed in Civil Misc.(Arbitration)16 of 2018 shall remain stayed until

further order.

JUDGE CHIEF JUSTICE (ACTING)

Sabyasachi B

 
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