Sri Chitta Ranjan Kar vs The State Of Tripura & Others
2023 Latest Caselaw 940 Tri

Tripura High Court

Sri Chitta Ranjan Kar vs The State Of Tripura & Others on 12 December, 2023

                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                        RFA No.01 of 2022
   Sri Chitta Ranjan Kar
                                                                           ...... Appellant (s)
                                             VERSUS
   The State of Tripura & others
                                                                      ....... Respondent (s)

For Appellant (s) : Mr. R.G. Chakraborty, Adv. For Respondent(s) : Mr. D. Sharma, Addl.GA HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE S.D PURKAYASTHA

Order

12.12.2023

Heard learned counsel for the appellant, Mr. R.G. Chakraborty and

learned counsel for the State, Mr. D. Sharma, Addl. GA.

Arguments concluded.

Judgment reserved.

(S.D. PURKAYASTHA), J (APARESH KUMAR SINGH), CJ

SATABDI Digitally signed by SATABDI DUTTA

DUTTA Date: 2023.12.13 14:20:42 +05'30'

Sujay