Unknown vs For
2023 Latest Caselaw 928 Tri

Tripura High Court

Unknown vs For on 7 December, 2023

Author: Arindam Lodh

Bench: Arindam Lodh

                                  Page 1 of 1




                      HIGH COURT OF TRIPURA
                            AGARTALA

                               RFA No.7/2023
For Appellant(s)                : Mr. B. N. Majumder, Sr. Advocate,
                                  Mr. Rajib Saha, Advocate,
                                  Mr. S. C. Sen, Advocate.
For Respondent(s)               : Mr. Samarjit Bhattacharjee, Advocate,

Mr. B Saha, Advocate.

HON'BLE MR.JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S DATTA PURKAYASTHA

_O_R_D_E_R_

07/12/2023

In view of the judgment & order passed today in connected I.A

No.1/2023 dismissing the condonation application, the instant appeal is not

admitted.

Pending application(s), if any, also stands disposed of.

JUDGE JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2023.12.08 15:47:42 +06'00' Riki