The Food Corporation Of India And ... vs Smt. Namita Paul
2023 Latest Caselaw 738 Tri

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                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                                             RFA No.25 of 2022
                                                                   &
                                                             RFA No.26 of 2022

The Food Corporation of India and another
                                                                                       ......... Appellant(s)
                                                             VERSUS
Smt. Namita Paul
                                                                                       ...... Respondent(s)

For Appellant(s) : Mr. A. Bhaumik, Avocate, Mr. S. Dey, Advocate.

For Respondent(s) : Mr. Raju Datta, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE ARINDAM LODH

_O_R_D_E_R_

31/08/2023

Arguments concluded.

Judgment is reserved.

(ARINDAM LODH), J (APARESH KUMAR SINGH), CJ

Munna S MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2023.09.02 11:32:26 +05'30'