Mr. S. Lodh vs Mr. R. Datta
2023 Latest Caselaw 597 Tri

                                                     HIGH COURT OF TRIPURA
                                                           AGARTALA

                                                         AB 16 of 2023

                 For Petitioner(s)                      : Mr. S. Lodh, Advocate.
                                                          Mr. Kishalay Roy, Advocate.
                 For Respondent(s)                      : Mr. R. Datta, PP.

                                      HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                                             ORDER

07.08.2023

Let the matter be listed on 08.08.2023.

Meanwhile, the copies of the judgments may be exchanged between the parties as discussed in the Court.

JUDGE

Sabyasachi. G.

SABYASACHI Digitally signed by SABYASACHI GHOSH

GHOSH Date: 2023.08.07 18:45:18 +05'30'