Citation : 2023 Latest Caselaw 312 Tri
Judgement Date : 19 April, 2023
HIGH COURT OF TRIPURA
AGARTALA
WA 150 OF 2021
Present:
For the petitioner(s) : Mr. P. Roy Barman, Sr. Advocate.
Mr. Samarjit Bhattacharjee, Advocate.
For the respondent (s) : Mr. Mangal Debbarma, Addl. G.A.
Mr. Raju Datta, Advocate.
HON'BLE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR.JUSTICE ARINDAM LODH 19.04.2023 Order Heard learned counsel for the appellant, learned Addl. G.A. for the State-respondents and learned counsel for the respondent-TPSC.
Post the case for judgment on next Thursday (27.04.2023).
(ARINDAM LODH),J (APARESH KUMAR SINGH),CJ
sanjay
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