Mr. S. Bhattacharjee vs Mr. K.C. Bhattacharjee
2022 Latest Caselaw 856 Tri

Citation : 2022 Latest Caselaw 856 Tri
Judgement Date : 14 September, 2022

Tripura High Court

Mr. S. Bhattacharjee vs Mr. K.C. Bhattacharjee on 14 September, 2022

                             HIGH COURT OF TRIPURA
                                   AGARTALA

                             Review Pet. No. 22 of 2021

For Petitioner(s)        :      Mr. S. Bhattacharjee, Adv.

For Respondent(s)        :      Mr. K.C. Bhattacharjee, Adv.

Mr. D.C. Saha, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

14/09/2022

Heard Mr. S. Bhattacharjee, learned counsel appearing for the

petitioner.

Also heard Mr. K.C. Bhattacharjee, learned counsel appearing

for the respondents along with Mr. D.C. Saha, learned advocate.

The judgment is reserved.

JUDGE

Rudradeep

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