Present vs For The
2022 Latest Caselaw 962 Tri

Citation : 2022 Latest Caselaw 962 Tri
Judgement Date : 17 November, 2022

Tripura High Court

Present vs For The on 17 November, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                        CRL.A(J) NO.22 OF 2021

             HON'BLE THE CHIEF JUSTICE (ACTING)

Present:
For the Appellant(s)             : Mr. A. Acherjee, Advocate.

For the Respondent(s)            : Mr. S. Ghosh, Addl. P.P.

17.11.2022

Order

Argument heard.

Judgment reserved.

CHIEF JUSTICE (ACTING)

suhanjit

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