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For vs For
2022 Latest Caselaw 567 Tri

Citation : 2022 Latest Caselaw 567 Tri
Judgement Date : 30 May, 2022

Tripura High Court
For vs For on 30 May, 2022
                                   Page - 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                   IA 01/2022
                                 In WA 76/2022

For Applicant(s)             :    Mr. A. Bhaumik, Advocate.
For Respondent(s)            :    None.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 30/05/2022 (Indrajit Mahanty, C.J.)

Heard.

The operation of the impugned judgment and order dated 30.04.2021

in WP(C) 747 of 2020 passed by the learned Single Judge shall remain

stayed till the next date.

List the matter on 27.06.2022.

(S.G.CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Sabyasachi G.

 
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