Mr. R. Datta vs Mr. B. Majumder
2022 Latest Caselaw 535 Tri

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                         WP(C)No.417 of 2022
     For Petitioner(s)    :   Mr. R. Datta, Adv.
     For Respondent(s)       :     Mr. B. Majumder, CGC.

Mr. D. Sarkar, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 20/05/2022 Let the matter be listed on 23.05.2022 to enable Mr. D.

Sarkar, learned counsel appearing for the respondents No.1-6

take instruction whether this case is covered by the judgment

of this court dated 10.03.2021 delivered in WP(C)886 of 2019

(Rina Purakayastha vs. The State of Tripura and Ors.) and the

order dated 29.06.2021 delivered in WA No.173 of 2021 (The

State of Tripura and Others vs. Smt. Rina Purakayastha and

Another).

Mr. B. Majumder, learned CGC appears for the respondent

No.7.

Mr. R. Datta, learned counsel appears for the petitioner.

JUDGE

Moumita