Present vs For The
2022 Latest Caselaw 516 Tri

Citation : 2022 Latest Caselaw 516 Tri
Judgement Date : 18 May, 2022

Tripura High Court

Present vs For The on 18 May, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                        CRL.A(J) NO.45 OF 2020

             HON'BLE MR. JUSTICE T. AMARNATH GOUD
              HON'BLE MR. JUSTICE ARINDAM LODH

Present:
For the Appellant(s)             : Mr. P.K. Biswas, Sr. Advocate.
                                   Mr. P. Majumder, Advocate.
                                   Mr. S. Mahajan, Advocate.


For the Respondent(s)            : Mr. S. Debnath, Addl. P.P.

18.05.2022

Order

Arguments heard.

Judgment reserved.

JUDGE JUDGE

suhanjit

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