For vs For
2022 Latest Caselaw 502 Tri

                      HIGH COURT OF TRIPURA
                            AGARTALA
                          I.A No.02 of 2022
                         In FA No. 01 of 2022

For Applicant(s)          :     Ms. Saswati Nag, Adv.

For Respondent(s)         :     Mr. Kundan Pandey, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

12/05/2022

The interim order dated 03.03.2022 is made absolute.

The operation of the judgment dated 07.10.2021

delivered in T.S. (Divorce) 247 of 2017 passed by the Judge, Family

Court, Agartala, West Tripura shall remain stayed till disposal of the

connected appeal being FA No.01 of 2022.

Ms. Saswati Nag, learned counsel appears for the

applicant.

Mr. Kundan Pandey, learned counsel appears for the

respondent.

Accordingly, this petition stands disposed of.

              JUDGE                                       JUDGE




Rudradeep