Ia No.1/2022 In Wa No.64/2022 vs Mr. Anujit Dey
2022 Latest Caselaw 491 Tri

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                          HIGH COURT OF TRIPURA
                                  AGARTALA

                          IA No.1/2022 in WA No.64/2022
            For Applicant(s)  : Mr. P K Dhar, Sr. Govt. Advocate,
                                Mr. Anujit Dey, Advocate.
            For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE JUSTICE MR. S G CHATTOPADHYAY

_O_R_D_E_ R_

10/5/2022 (Indrajit Mahanty, CJ).

Heard Mr. P K Dhar, learned Sr. Government Advocate

appearing for the applicants-State.

This application has been filed by the applicants-State seeking

an interim order staying the operation of the impugned Judgment dated

19th January, 2022 passed by the learned Single Judge in WP(C)

No.602/2021 till disposal of the writ appeal.

Prayer is allowed.

The operation of the impugned judgment dated 19 th January

2022 passed in WP(C) NO.602/2021 shall remain stayed until further

order(s).

Application stands disposed of.

( S G CHATTOPADHYAY, J ) ( INDRAJIT MAHANTY, CJ )

Sukhendu