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Mr. C.S. Sinha vs Mr. D.C. Saha
2022 Latest Caselaw 348 Tri

Citation : 2022 Latest Caselaw 348 Tri
Judgement Date : 22 March, 2022

Tripura High Court
Mr. C.S. Sinha vs Mr. D.C. Saha on 22 March, 2022
                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                          WP(C)No.699 of 2021

               For Petitioner(s)               : Mr. C.S. Sinha, Adv.
               For Respondent(s)               : Mr. D.C. Saha, Adv.

Mr. R.K.P. Singh, Adv.

Mr. R.G. Chakraborty, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

22/03/2022

List this matter before any other bench except me [Talapatra, J] in

view of the judgment dated 27.04.2011 delivered in WP(C)No.75 of 2010.

JUDGE

Sabyasachi B

 
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