For vs For
2022 Latest Caselaw 307 Tri

Citation : 2022 Latest Caselaw 307 Tri
Judgement Date : 14 March, 2022

Tripura High Court

For vs For on 14 March, 2022

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                               W.A. No.56/2022

For Appellant(s)                 : Mr. J. Rajesh, Advocate.
For Respondent(s)                : Mr. Bidyut Majumder, Asstt. S.G.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 14/03/2022 (Indrajit Mahanty, C.J.)

List this matter on 22.03.2022 since it is stated by the learned

counsel for the appellant that the selfsame judgment has been challenged by

the Union of India in W.A. No.26 of 2022 which is posted on the same date.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pulak

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