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High Court Of Tripura vs For The
2022 Latest Caselaw 301 Tri

Citation : 2022 Latest Caselaw 301 Tri
Judgement Date : 11 March, 2022

Tripura High Court
High Court Of Tripura vs For The on 11 March, 2022
                  HIGH COURT OF TRIPURA
                        AGARTALA
                               RFA 6 /2019
For the Appellant(s)       :       Mr. A. Pal, Advocate
For the Respondent(s)      :       Mr. H. Deb, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 11/03/2022

We have heard arguments of learned counsels appearing for the parties.

Judgment is reserved.

               JUDGE                                      JUDGE




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