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For The vs For The
2022 Latest Caselaw 300 Tri

Citation : 2022 Latest Caselaw 300 Tri
Judgement Date : 11 March, 2022

Tripura High Court

For The vs For The on 11 March, 2022

                               Page 1 of 1




                    HIGH COURT OF TRIPURA
                          AGARTALA

                             RFA 27 OF 2019

     For the appellant (s)        : Mr. P. Chakraborty, Advocate.

     For the respondent(s)        : Mr. D. Bhattacharya, Sr. Advocate.

Mr. S. Das, Advocate.

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

Order 11.03.2022 Heard Mr. P. Chakraborty, learned counsel appearing for the appellants. Also heard Mr. D. Bhattacharya, learned senior counsel assisted by Mr. S. Das, learned counsel appearing for the respondent.

The first appeal is dismissed. Detailed judgment will be written later on.

                    JUDGE                                JUDGE

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