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Mr. C.S. Sinha vs Mr. S. Saha
2022 Latest Caselaw 279 Tri

Citation : 2022 Latest Caselaw 279 Tri
Judgement Date : 8 March, 2022

Tripura High Court
Mr. C.S. Sinha vs Mr. S. Saha on 8 March, 2022
                                   IN THE HIGH COURT OF TRIPURA
                                             AGARTALA
                                           WP(C)No.733 of 2021

               For Petitioner(s)                :     Mr. C.S. Sinha, Adv.
               For Respondent(s)                :     Mr. S. Saha, Adv.

                                   HON'BLE MR. JUSTICE S. TALAPATRA

                                                    ORDER

08.03.2022

In view of the common judgment and order passed today in

WP(C)No.732 of 2021 and WP(C)No.733 of 2021, this writ petition stands

disposed of.

The original judgement and order be kept in the file of

WP(C)No.732 of 2021.

JUDGE

Sabyasachi B

 
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