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Ms. S Deb Gupta vs Mr. D Bhattacharjee
2022 Latest Caselaw 248 Tri

Citation : 2022 Latest Caselaw 248 Tri
Judgement Date : 2 March, 2022

Tripura High Court
Ms. S Deb Gupta vs Mr. D Bhattacharjee on 2 March, 2022
                                HIGH COURT OF TRIPURA
                                      AGARTALA

                               Cont. Cas(C) No. 51 of 2021

          For Petitioner(s)              : Ms. S Deb Gupta, Adv.

          For Respondent(s)              : Mr. D Bhattacharjee, Sr. Adv.

Mr. P Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA Order

02.03.2022

At the request of Mr. D Bhattacharjee, learned senior

counsel assisted by Mr. P Saha, learned counsel appearing for the

respondents, list the matter on 07.03.2022.

According to Mr. Bhattacharjee, learned senior counsel they

have not received the order of the review petition as filed by the State

in respect of the judgment, which has been alleged to have been

violated by the respondents.

Mr. S Deb Gupta, learned counsel appears for the petitioner.

JUDGE

satabdi

 
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