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Mr. K. Deb vs Mr. Ratan Datta
2022 Latest Caselaw 612 Tri

Citation : 2022 Latest Caselaw 612 Tri
Judgement Date : 30 June, 2022

Tripura High Court
Mr. K. Deb vs Mr. Ratan Datta on 30 June, 2022
                                Page 1 of 1




                     HIGH COURT OF TRIPURA
                           AGARTALA
                        Crl. Rev. Petn. 37 of 2022

For the Petitioner(s)            :        Mr. K. Deb, Advocate
For the Respondent(s)            :        Mr. Ratan Datta, P.P.

HON'BLE MR. JUSTICE ARINDAM LODH JUDGMENT & ORDER (ORAL) 30/06/2022

Heard Mr. K. Deb, learned counsel appearing for the petitioner. Also

heard Mr. Ratan Datta, learned P.P appearing for the State-respondent.

Appeal is admitted to be heard.

Call for the records

Issue usual notice upon the respondent.

List the matter on 19.07.2022 for hearing.

JUDGE

Rohit

 
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