Mr. P. Roy Barman vs Mr. S. Lodh
2022 Latest Caselaw 578 Tri

Citation : 2022 Latest Caselaw 578 Tri
Judgement Date : 2 June, 2022

Tripura High Court

Mr. P. Roy Barman vs Mr. S. Lodh on 2 June, 2022

                                     Page 1 of 1


                            HIGH COURT OF TRIPURA
                                 AGARTALA

                           CRL. REV P NO.42 OF 2020

                HON'BLE MR. JUSTICE T. AMARNATH GOUD

Present:
For the Petitioner(s)           : Mr. P. Roy Barman, Sr. Advocate.
                                  Mr. S. Bhattacharjee, Advocate
                                  Mr. K. Nath, Advocate.

For the Respondent(s)           : Mr. S. Lodh, Advocate.

02.06.2022

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

Download the LatestLaws.com Mobile App