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Mr. R. Datta vs Mr. B. Majumder
2022 Latest Caselaw 89 Tri

Citation : 2022 Latest Caselaw 89 Tri
Judgement Date : 24 January, 2022

Tripura High Court
Mr. R. Datta vs Mr. B. Majumder on 24 January, 2022
                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                           WP(C)No.859 of 2021

               For Petitioner(s)                : Mr. R. Datta, Adv.
               For Respondent(s)                : Mr. B. Majumder, Asst. S.G.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

24/01/2022

As it appears that this controversy is squarely covered by a

prevision decision of this court in Union of India versus Smt. Anjana Roy

(Chakraborty) and Others [judgment dated 11.01.2022 delivered in

W.A.No.284 of 2021].

Let the matter be listed on 01.02.2022.

On the next date, there shall be an attempt to hear the matter

finally.

In the meanwhile, if for any reason, the respondents are inclined

to file any reply, they may file such reply by the next date.

JUDGE

Sabyasachi B

 
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