For vs For
2022 Latest Caselaw 67 Tri

Citation : 2022 Latest Caselaw 67 Tri
Judgement Date : 19 January, 2022

Tripura High Court

For vs For on 19 January, 2022

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                   I.A. No.03/2022 in L.A. App. No.54/2020

For Applicant(s)                 : Mr. A.K. Deb, Advocate.
For Respondent(s)                : Mr. P. Gautam, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY

Order

19/01/2022

This application has been filed on behalf of the respondent

seeking to bring on record certain judgments which in his opinion would

have a bearing on the outcome of the appeal.

The I.A. is allowed. The judgment as annexed to the present

I.A. is permitted to become part of record for consideration while hearing

the appeal.

I.A. disposed of accordingly.

(INDRAJIT MAHANTY), CJ

Pulak