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For vs Ms. A. Chakraborty
2022 Latest Caselaw 58 Tri

Citation : 2022 Latest Caselaw 58 Tri
Judgement Date : 17 January, 2022

Tripura High Court
For vs Ms. A. Chakraborty on 17 January, 2022
                                     Page - 1 of 1


                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                 WA No. 82 of 2016

For Appellant(s)             :       Mr. S.S. Dey, Advocate General.
                                     Ms. A. Chakraborty, Advocate.
For Respondent(s)            :       Mr. Arijit Bhowmik, Advocate.

Mr. Ankan Tilak Paul, Advocate. Mr. S. Dey, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 17/01/2022 (Indrajit Mahanty, C.J.)

Heard.

Judgment reserved.

(S.G.CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Rudradeep

 
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