Mr. Koushik Roy vs Mr. S. Bhattacharjee
2022 Latest Caselaw 55 Tri

                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                                                WP(C)No.593 of 2021
               For Petitioner(s)                  : Mr. Koushik Roy, Adv.
               For Respondent(s)                  : Mr. S. Bhattacharjee, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

17/01/2022

In view of the common judgment and order passed today in

WP(C)No.592 of 2021, WP(C)No.593 of 2021, WP(C)No.594 of 2021,

WP(C)No.595 of 2021 and WP(C)No.596 of 2021, this writ petition stands

disposed of.

The original judgment and order be kept in the file of WP(C)No.592

of 2021.

JUDGE

Sabyasachi B