Ms. S Nandy vs Mr. P K Dhar
2022 Latest Caselaw 49 Tri

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                     HIGH COURT OF TRIPURA
                                AGARTALA

                           WP(C) No.473/2021,
                       with WP(C) No.93/2021,
                            WP(C) No.94/2021,
                            WP(C) No.474/2021.
           For Petitioner(s)  : Ms. S Nandy, Advocate.
           For Respondent(s) : Mr. P K Dhar, Sr. Govt. Advocate,

Mr. Bidyut Majumder, Assistant S. G., Mrs. P Dhar, Advocate, Mr. P Saha, Advocate, Mr. Anujit Dey, Advocate, Mr. N Chakma, Advocate, Mr. S Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY

_O_R_D_E_ R_

13/01/2022

Learned counsel appearing for respondent No.4 submits that the

issue raised in the present batch of writ petitions is covered by a judgment

dated 27th January 2021 of this Court in the case of Tarun Kumar Sinha Vs.

State of Tripura and others, WP(C) 204/2020.

Learned counsel for the respondents are requested to go through

the judgment and address this Court on the next date.

List this matter on 20th January 2022.

( INDRAJIT MAHANTY, CJ )

Sukhendu