Mr. A. Bhownik vs Mr. N. Majumder
2022 Latest Caselaw 13 Tri

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                              WP(C)No.540 of 2021
                                              WP(C)No.541 of 2021
                                              WP(C)No.542 of 2021
                                              WP(C)No.543 of 2021
                                              WP(C)No.544 of 2021
                                              WP(C)No.545 of 2021
               For Petitioner(s)                  : Mr. A. Bhownik, Adv.
               For Respondent(s)                  : Mr. N. Majumder, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

05/01/2022

Heard in part.

List the matter on 10.01.2022 for continuation of hearing as part-

heard when Mr. N. Majumder, learned counsel appearing for the respondents

No.2, 3 and 4 shall produce the relevant judgment where according to Mr.

Majumder, learned counsel, similar issue has been decided by this Court.

Mr. A. Bhowmik, learned counsel appearing for the petitioner has not

commenced his statement and he will get full time for argument on the next date.

That apart, Ms. S. Deb, learned counsel for the respondents No.1 and 5 is

reported to be ill. It is expected that she will join the hearing on the next date.

A copy of this order be sent to Ms. S. Deb, learned counsel for the

respondents No.1 and 5.

JUDGE

Sabyasachi B