Present vs For The
2022 Latest Caselaw 220 Tri

Citation : 2022 Latest Caselaw 220 Tri
Judgement Date : 22 February, 2022

Tripura High Court

Present vs For The on 22 February, 2022

                                 Page 1 of 1


                      HIGH COURT OF TRIPURA
                            AGARTALA

                            RSA 20 OF 2019
Present:
  For the appellant (s)         : Mr. S.M.Chakraborty, Sr. Advocate.
                                  Mr. A. K. Deb, Advocate.

  For the respondent (s)     :    Mr. D. Bhattacharjee, Sr. counsel,

Mr. S. Das, Advocate. Mr. P. Gautam, Advocate.

HON'BLE MR.JUSTICE ARINDAM LODH 22.02.2022 Order Heard arguments. Judgment is reserved.

JUDGE

Download the LatestLaws.com Mobile App