Mr. H. Laskar vs None
2022 Latest Caselaw 212 Tri

Citation : 2022 Latest Caselaw 212 Tri
Judgement Date : 21 February, 2022

Tripura High Court

Mr. H. Laskar vs None on 21 February, 2022

                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                     CRP 1 of 2022

        For Petitioner(s)                   : Mr. H. Laskar, Adv.
        For Respondent(s)                   : None.

                    HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                        ORDER

21.02.2022

Heard both sides.

List the matter on 22.02.2022 at 10.30 am for judgment

and for personal appearance of the parties.

Counsel for the petitioner shall take steps to inform his

client to remain present in person before this court on the next date.

Smt. Poulami Saha-respondent appears in person before

this court today.

JUDGE

Dipak

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