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Mr. Somik Deb vs Mr. Pk Dhar
2022 Latest Caselaw 193 Tri

Citation : 2022 Latest Caselaw 193 Tri
Judgement Date : 17 February, 2022

Tripura High Court
Mr. Somik Deb vs Mr. Pk Dhar on 17 February, 2022
                  HIGH COURT OF TRIPURA
                          AGARTALA
                    Cont. Cas (C) 70 /2021
For the Petitioner(s)       :         Mr. Somik Deb, Sr. Advocate
                                      Ms. R. Chakraborty, Advocate
For Respondent(s)           :         Mr. PK Dhar, Sr.GA

Ms. Sarama Deb, Advocate HON'BLE MR. JUSTICE ARINDAM LODH Order 17/02/2022 Heard Mr. Somik Deb, learned senior counsel assisted by Ms. R. Chakraborty, learned counsel appearing on behalf of the petitioner. Also heard Mr. PK Dhar, learned senior GA assisted by Ms. Sarama Deb, learned counsel appearing for the respondent-contemnor. Mr. Dhar, learned senior GA has submitted that an appeal has been preferred against the impugned judgment 13.07.2021 passed in WP(C) 363 of 2020.

Mr. Deb, learned senior counsel has conceded to it and he is not pressing the instant petition at this stage. Accordingly, the instant petition stands disposed with liberty reserved to the petitioner to file any application of the same nature, if he is aggrieved by any order.

JUDGE

Sanjoy

 
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