For vs For
2022 Latest Caselaw 175 Tri

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                          HIGH COURT OF TRIPURA
                                AGARTALA
                                 WA 298/2021
                           Along with WA 303 of 2021

For Appellant(s)             :     Mr. D. Bhattacharya, G.A.
                                   Mr. D. Sarma, Addl. G.A.
                                   Mr. S. Saha, Adv.

For Respondent(s)            :     Mr. P. Roy Barman, Sr. Adv.

Mr. Kawsik Nath, Adv.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

15/02/2022 Admit.

Issue notice.

Sri P. Roy Barman, learned senior advocate who had appeared for the writ petitioners before the Hon'ble Single Judge accepts notice on behalf of the private respondents. His name may be indicated in the cause list.

List the matter on 10.05.2022.

The impugned judgment shall remain in abeyance.

(S.G.CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Sabyasachi G.