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For vs For
2022 Latest Caselaw 173 Tri

Citation : 2022 Latest Caselaw 173 Tri
Judgement Date : 14 February, 2022

Tripura High Court
For vs For on 14 February, 2022
                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                  RSA 21 of 2018

        For Appellant(s)                 : Mr. H. Laskar, Adv.
        For Respondent(s)                : Mr. S. Bhattacharjee, Adv.

                   HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                       ORDER

14.02.2022

Heard both sides.

Judgment reserved.

JUDGE

Dipak

 
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