Mrs. S Deb(Gupta) vs Mr. Bidyut Majumder
2022 Latest Caselaw 161 Tri

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                      HIGH COURT OF TRIPURA
                               AGARTALA

                             WP(C) No.473/2021
                        with WP(C) No.93/2021
                             WP(C) No.94/2021
                             WP(C) No.474/2021
          For Petitioner(s)  : Mrs. S Deb(Gupta), Advocate,
                               Mrs. S Nandy, Advocate.
          For Respondent(s) : Mr. Bidyut Majumder, Asstt. S. G.,

Mr. D Bhattachariya, Govt. Advocate, Mr. P Saha, Advocate.

Mrs. P Dhar, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY

_O_R_D_E_ R_

10/02/2022

In this matter, counter-affidavit has been filed by the

respondents.

Learned counsel for the petitioners placed reliance on a

judgment dated 27th January 2014 rendered by the Single Judge of this

Court in WP(C) No.204/2020 in the case of Tarun Kumar Sinha Vs. State

of Tripura and Ors.

Learned Government Advocate submits that a review had been

sought for by the State against the said judgment and the same was

dismissed on 3rd February 2021. He seeks a short adjournment in order to

obtain a copy of the said judgment.

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Prayer is allowed.

List this matter on 17th February 2022.

( INDRAJIT MAHANTY, CJ )

Sukhendu