For vs Mr. D. Deb
2022 Latest Caselaw 141 Tri

Citation : 2022 Latest Caselaw 141 Tri
Judgement Date : 4 February, 2022

Tripura High Court

For vs Mr. D. Deb on 4 February, 2022

                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                   RSA 40 of 2018

        For Appellant(s)                  : Mr. D R Chowdhury, Sr. Adv.
                                            Mr. D. Deb, Adv.
        For Respondent(s)                 : Mr. T. D. Majumder, Sr. Adv.
                                            Mr. S. Bhattacharjee, Adv.

                    HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                        ORDER

04.02.2022

Heard both sides.

Judgment reserved.

JUDGE

Dipak

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