For vs For
2022 Latest Caselaw 130 Tri

Citation : 2022 Latest Caselaw 130 Tri
Judgement Date : 2 February, 2022

Tripura High Court

For vs For on 2 February, 2022

                           HIGH COURT OF TRIPURA
                                 AGARTALA

                           MAC App. No. 43 of 2021

For Appellant(s)       :     Mr. Biswanath Majumder, Adv.

For Respondent(s)      :     Mr. Samarjit Bhattacharjee, Adv.

Mr. B. Saha, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

02/02/2022

Heard Mr. Biswanath Majumder, learned counsel appearing for

the appellant.

Heard Mr. Samarjit Bhattacharjee, learned counsel appearing

along with Mr. B. Saha, advocate for the original claimant respondents.

The judgment is reserved.

JUDGE

Rudradeep

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