Citation : 2022 Latest Caselaw 1121 Tri
Judgement Date : 20 December, 2022
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WA No.197 of 2022
For Appellant(s) : Mr. A. Bhaumik, Advocate.
For Respondent(s) : Mr. D. Bhattacharya, Govt. Advocate.
HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY
_O_R_D_E_R_ 20/12/2022 Heard.
Admit.
Issue post admission notice to the respondents.
Let the matter be listed for final hearing in its usual course.
The parties are at liberty to file their pleadings, if any, in the meantime.
In the meanwhile, the operation and effect of the Judgment and Order dated 27.06.2022 passed analogously in W.P(C) No. 125 of 2021 and other batch matters are stayed till next date.
JUDGE CHIEF JUSTICE (ACTING)
Munna S
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