Present vs For The
2022 Latest Caselaw 1077 Tri

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                       MAT APP NO.4 OF 2021(D/O)

             HON'BLE THE CHIEF JUSTICE (ACTING)
           HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Present:
For the Appellant(s)             : Mr. A. Bhaumik, Advocate.

For the Respondent(s)            : Mr. R. Datta, Advocate.

15.12.2022

Order

This matter has been listed today in the Column of "To

Be Spoken To" for correction in the cause title of Judgment

and order of the present appeal dated 06.12.2022, wherein,

R/o of the respondent has been inadvertently typed as

„Gandhinagar‟ instead of „Gandhigram‟. Thus, the same

would be read as „Gandhigram‟ instead of „Gandhinagar‟.

Accordingly, the same is ordered.

This order shall form the part and parcel of the

Judgment and order dated 06.12.2022 passed in this instant

appeal.

            JUDGE               CHIEF JUSTICE (ACTING)




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