Mr. S. Lodh vs Unknown
2022 Latest Caselaw 1036 Tri

Citation : 2022 Latest Caselaw 1036 Tri
Judgement Date : 7 December, 2022

Tripura High Court

Mr. S. Lodh vs Unknown on 7 December, 2022

                        HIGH COURT OF TRIPURA
                              AGARTALA

                          WP(C) No.426 of 2021

    For Petitioner(s)             :      Mr. S. Lodh, Advocate
    For respondent(s)             :      Mr. M. Debbarma, Addl. G.A

Mr. J. Majumder, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH

Order 07/12/2022

Arguments heard. Judgment reserved.

JUDGE

Rohit

Download the LatestLaws.com Mobile App