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Present vs For The
2022 Latest Caselaw 1025 Tri

Citation : 2022 Latest Caselaw 1025 Tri
Judgement Date : 6 December, 2022

Tripura High Court
Present vs For The on 6 December, 2022
                                Page 1 of 1


                        HIGH COURT OF TRIPURA
                             AGARTALA

                          WA NO.259 OF 2021

             HON'BLE THE CHIEF JUSTICE (ACTING)
           HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY


Present:
For the Appellant(s)             : Mr. P. Roy Barman, Sr. Advocate.
                                   Mr. K. Nath, Advocate.

For the Respondent(s)            : Mr. A. Bhaumik, Advocate.

Mr. S. Dey, Advocate.

06.12.2022

Order

Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE (ACTING)

suhanjit

 
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