Mr. B.N. Majumder vs Mr. N. Chowdhury
2022 Latest Caselaw 792 Tri

Citation : 2022 Latest Caselaw 792 Tri
Judgement Date : 23 August, 2022

Tripura High Court

Mr. B.N. Majumder vs Mr. N. Chowdhury on 23 August, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                          CRP NO.32 OF 2022

           HON'BLE MR. JUSTICE T. AMARNATH GOUD

Present:
For the Petitioner(s)            : Mr. B.N. Majumder, Sr. Advocate.
                                   Mr. B. Paul, Advocate.
                                   Mr. S. C. Sen, Advocate.

For the Respondent(s)            : Mr. N. Chowdhury, Advocate.

Ms. R. Majumder, Advocate.

23.08.2022

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

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