For vs For
2022 Latest Caselaw 467 Tri

Citation : 2022 Latest Caselaw 467 Tri
Judgement Date : 27 April, 2022

Tripura High Court

For vs For on 27 April, 2022

                                HIGH COURT OF TRIPURA
                                      AGARTALA

                                      MAC App. 23/2022

For Appellant/(s)          :          Mr. P.K. Ghosh, Adv.

For Respondent(s)          :          Mr. P.S. Roy, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

27/04/2022

Heard Mr. P.K. Ghosh, learned counsel appearing for the appellant-

Insurance Company. Also heard Mr. P.S. Roy, learned advocate

representing the original-claimants who are the respondents herein.

Judgment is reserved.

JUDGE

Sabyasachi G.

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