For The vs For
2022 Latest Caselaw 460 Tri

Citation : 2022 Latest Caselaw 460 Tri
Judgement Date : 19 April, 2022

Tripura High Court

For The vs For on 19 April, 2022

                        HIGH COURT OF TRIPURA
                                 AGARTALA
                           MFA (FA) No. 1 of 2022
      For the Appellant(s)     :    Mr. S. Bhattacharjee, Advocate
      For Respondent(s)        :     Mr. B. Majumder, CGC

HON'BLE MR. JUSTICE ARINDAM LODH Order 19/04/2022

Heard Mr. S. Bhattacharjee, learned counsel appearing for the appellant. Also heard Mr. B. Majumder, learned CGC appearing for the BSNL-respondent.

Mr. Majumder, learned CGC has submitted that the TSECL has preferred an appeal against the impugned judgment before this court which was registered as MFA (FA) No. 03 of 2020.

In view of this, list the instant appeal along with MFA (FA) No. 03 of 2020 on 27.04.2022.

JUDGE

Snigdha

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