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Mr. Harish Pandya vs Mr. Asutosh De
2021 Latest Caselaw 999 Tri

Citation : 2021 Latest Caselaw 999 Tri
Judgement Date : 29 September, 2021

Tripura High Court
Mr. Harish Pandya vs Mr. Asutosh De on 29 September, 2021
                                 Page 1 of 1

                    HIGH COURT OF TRIPURA
                          AGARTALA
                         Crl. Rev. P. No.35 of 2021
For Petitioner(s)   :      Mr. Harish Pandya, Advocate.
                           Ms. Shreya Agarwal, Advocate.
For Respondent(s):         Mr. Asutosh De, Advocate.
                           Mr. S. Ghosh, Addl. P. P.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                ORDER

29/09/2021

Heard Mr. Harish Pandya, learned advocate appearing for the

petitioner along with Ms. Shreya Agarwal, learned advocate.

Heard Mr. Asutosh De, learned advocate appearing for the private

respondents. Also Heard Mr. S. Ghosh, learned Addl. P.P representing

the State respondents.

The order dated 06.08.2021 passed by this Court staying release

of the cows from the custody of the Gosala of the petitioner shall

continue to be in operation until disposal of the case.

Judgment is reserved.

JUDGE

Dipankar

 
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